Karnataka High Court
K Gopalakrishna Bhat vs Sri Venkataramana Temple on 21 April, 2009
Author: A.S.Bopanna
Bench: A.S.Bopanna
IN THE PHGH COURT OF' KARNATAKA AT ¥§ANGAl:(7¥=??§"»..
namn THIS THE 21% rm? 0:? APRIL .'.
BEFORE
THE E~{ON'BLF. MR.JUSTICE;A'S'noi?au<n§" L.
REGIILAR smonn APPEAL = " "
BETWEEN : V"
K GQPALAKRISHNA BHAT S/O VAMAM .BH.aT AGED wow? '76 YEARS V _ 5 * , RIQBENGALROAD * 'A '-
SE21 VENKATARAMANA TEMPLE. . ~ _ KUNDAPURA, UD[Pi'DIS'i'R§Ci"i'* -- * ; ,.; :APPEL1.AN'I' (BY Sri: C B I~eII4_ryIE.L;JAE3'i'.'._f1D,v':i2'.) ;. AND :
1 SR: V'E.N§{ATARAI%4ANA'-TEMPLE mm READ, KL3._NDAf"uE'RA 1239?. BY RADHAKRISHNA .3 '~':=.:HA'NB;HoG. "MAi~_I_A<:}: NC: TRUSTEE A . SR1 'VE!\'K1\TARAMANA TEMFLE * --» _ Mme. ;eQAD_, KUNDAPURA é . aE'uf>"oR ¢iA'?3ARDHAN SHENOY _ "£'Ri}_S'I*E.i_1'»,'SRi VENKATARAMANA
--.'1*E:_e1F-L.I%;, MAIN ROM) xunpamm RESPONBENTS ' ,'rHtS AP?EAL IS F'ILEI') U/S we 09* cm AC£A.I!'iS'I' THE °.}U1>(:1SaEN'r 8: DEGREE DATED 6.9.2006 PASSES? IN RA. NO.
-..'.-83/2001 an THE FILE OF THE civil, JUDGE (3R.DN.), KUNDAPURA, DISMISSING THE APPEAL AND CQNFIRMING THE V' 'JUDGMENT AND DEGREE BATED 27.9.2001 PASSEE IN 0S.NO. 11/1992 ON THE FILE OF THE ¥'R'L.C1ViL JUDGE (JR.I}N.), " KUNDAPURA.
'L o I This Apps-131 (naming on for admissaisrm, this dayjgkhe Court defivered the foliowinfl ' ' = JUD-GHEHT Though this appeal had berm "
same was mstnred iznmediatcly on]. th€§_,$:ni=e; ii;§y.. éiirmc .a__ f mquesf. was made at the end V¢:f_4the: ¢5£ay and 'rant. been nomad in the omeflfihfiet. 'i'izcf€*;ifirer ';:de,spitc granting time s:1hsexg:Ir:ii'£1y, in the appeal.
Evgm ._ the matter was called twine, them is ,"'(V';o1r:sir'ieIing the Batlfffi of the slxbjaft matter, it. the appeilant is not imitmsfnd in in Emmi' 1: the appeal stands dismiweti fin' norm pififitxjllfififl. . V Sd/-v Judge 'Ak"c/hm-s