Muttappa Jogappa Gundadeli vs The Special Land Acquisition on 26 March, 2018

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Karnataka High Court

Muttappa Jogappa Gundadeli vs The Special Land Acquisition on 26 March, 2018

Bench: Krishna S. Dixit

            IN THE HIGH COURT OF KARNATAKA,
                     DHARWAD BENCH
          DATED THIS THE 26TH DAY OF MARCH, 2018
                          BEFORE
         THE HON'BLE MR. JUSTICE KRISHNA S. DIXIT

     MISCELLANEOUS FIRST APPEAL NO. 101306 OF 2016 (LAC)


BETWEEN:
1.    MUTTAPPA JOGAPPA GUNDADELI
      AGE: 50 YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.
2.    YALLAPPA JOGAPPA GUNDADELI
      AGE: 45 YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.
3.    SMT. RENEVVA W/O BASAPPA GUNDADELI
      AGE: 35 YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.
4.    NEELAPPA BASAPPA GUNDADELI
      AGE: 19 YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.

5.    MALLAPPA BASAPPA GUNDADELI
      AGE: 16 YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.

6.    HANUMAPPA JOGAPPA GUNDADELI
      AGE: 37 YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.
                               2


7.    HANUMAVVA @ VIJAYALAXMI NINGAPPA
      KUMBARAHALLI
      AGE: 40 YEARS, OCC: HOUSEHOLD
      R/O: HALAGALI, TQ: MUDHOL, DIST: BAGALKOT.

8.    MAHADEVI W/O LAXMAN SALGUNDI
      AGE: 35 YEARS, OCC: HOUSEHOLD
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.

9.    GANGAVVA KAMALAPPA MURNAL
      AGE: 55 YEARS, OCC: HOUSEHOLD
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.

10.   SANGAPPA KAMALAPPA MURNAL
      AGE: 35 YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT.

11.   BASAMMA ISHWAR SATIGOUDAR
      AGE: YEARS, OCC: AGRICULTURE
      R/O: CHABBI, TQ: BAGALKOT,
      DIST: BAGALKOT

12.   BHARATI VENKAPPA MURNAL
      AGE: 24 YEARS, OCC: HOUSEHOLD
      R/O: HIPPARAGI, TQ: JAMKHANDI
      DIST: BAGALKOT.

13.   YAMUNAVVA BASAVARAJ KODAGALI
      AGE: 28 YEARS, OCC: HOUSEHOLD
      R/O: TURMARI, TQ: HUNGUND,
      DIST: BAGALKOT.

                                               ...APPELLANTS

(By Sri./Smt : JAGADISH PATIL and S.S.PAWADASHETTAR
Sri. PRASHANTH V. MOGALI, Advs.)
                                        3


AND:
       THE SPECIAL LAND ACQUISITION OFFICER,
       U.K.P., BAGALKOT.
                                            ...RESPONDENT
                           *****

       This Miscellaneous First Appeal filed Under Section 54(1) of the Land
Acquisition Act, against the Judgment and Award dated 23.11.2006 passed in
LAC No.325/2001 on the file of the II Additional Civil Judge (Sr.Dn.),
Bagalkot.

       This appeal coming on for orders this day, the Hon'ble Court passed the
following;
                                 ORDER

Two weeks' time is granted for compliance of the office objections subject to payment of cost of Rs.3,000/- to the Advocates' Association Library Fund, High Court of Karnataka, Dharwad Bench, Dharwad, within two weeks, failing which the appeal stands dismissed without reference to bench.

SD/-

JUDGE //COPY// As per the endorsement made in the order sheet dated 07.09.2018, the Advocate's for appellant have not complied with the office objections. Hence, this MFA No. 101306 of 2016 stands dismissed as per the Court order dated 26.03.2018.

BY ORDER OF THE COURT Sd/-

ASSISTANT REGISTRAR.

R By: svb C By: svb T By: nd

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