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Calcutta High Court

APOT-215-2016 on 30 August, 2016

                                     ORDER SHEET
                ACO 77/2016; APOT 215/2016; ACO 78/2016; BIFR 114/1997

                            IN THE HIGH COURT AT CALCUTTA

                             ivil Appellate Jurisdiction

                                    ORIGINAL SIDE




                                      IN RE; SHREE SYNTHETICS LTD. [IN LIQUIDATION]




     BEFORE:

     The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 30th August, 2016.

Mr. S.C. Prasad, Adv. Appears.

Mr. G.K. Ray, Adv. Appears.

The Court : The interim order already passed shall continue till September 26, 2016.

(GIRISH CHANDRA GUPTA, ACJ.) (ARINDAM SINHA, J.) tk