Calcutta High Court
APOT-215-2016 on 30 August, 2016
ORDER SHEET
ACO 77/2016; APOT 215/2016; ACO 78/2016; BIFR 114/1997
IN THE HIGH COURT AT CALCUTTA
ivil Appellate Jurisdiction
ORIGINAL SIDE
IN RE; SHREE SYNTHETICS LTD. [IN LIQUIDATION]
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 30th August, 2016.
Mr. S.C. Prasad, Adv. Appears.
Mr. G.K. Ray, Adv. Appears.
The Court : The interim order already passed shall continue till September 26, 2016.
(GIRISH CHANDRA GUPTA, ACJ.) (ARINDAM SINHA, J.) tk