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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(1)The General Council shall meet at least once in a year and [at least ten days notice] [Substituted for 'at least fifteen days notice' by U.P. Act 35 of 2006, Section 4.] shall be given for its meetings.