Himachal Pradesh High Court
Deepak Verma vs . Bansi Ram on 7 July, 2023
Author: Virender Singh
Bench: Virender Singh
Cr. Revision No. 77 of 2022 07.07.2023 Present: Mr. Parikshit Sharma, Advocate vice Mr. Vipin Pandit, Advocate for the petitioner.
Mr. Vishwas Kaushal, Advocate vice Mr. Suneet Goel, Advocate for respondent No.1.
Mr. Mohinder Zaraick, Addl. A.G with Mr. Tejasvi Sharma, Addl. A.G, Mr. H.S. Rawat, Addl. A.G, Ms. Avni Kochhar, Dy. A.G and Ms. Leena Guleria, Dy. A.G for respondent No.2.
Cr.M.P No. 1738 of 2023 By way of present application, a prayer has been made for early hearing of the petition on the ground that respondent-complainant is a senior citizen and not keeping good health.
Considering this fact, the application is allowed and the hearing of the petition is ordered to be expedited. The application stands disposed of.
Cr. Revision No. 77 of 2022List for hearing on 1st September, 2023.
July 07, 2023 ( Virender Singh )
(naveen) Judge
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