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[Cites 0, Cited by 7] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(1) in The Delhi Lands (Restrictions On Transfer) Act, 1972

(1)Any person desiring to transfer any land referred to in section 4 sale, mortgage, gift, lease or otherwise may make an application in writing to the competent authority containing such particulars as may be prescribed.