Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] State of Odisha - Subsection Section 132(2) in The Orissa Urban Police Act, 2003 (2)Every notification issued under this section shall, as soon as may be after it is issued, be laid before the State Legislature.
