Section 12(3)(d) in The M.P. Civil Services (General Conditions of Services) Rules, 1961

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State of Madhya Pradesh - Subsection

Section 12(3)(d) in The M.P. Civil Services (General Conditions of Services) Rules, 1961

(d)When two or more surplus employees of a particular grade in an office are selected on different dates for absorption in a grade in another office their inter-se seniority in the latter office shall be the same as in their previous office :

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State of Madhya Pradesh - Subsection

Section 12(3)(d) in The M.P. Civil Services (General Conditions of Services) Rules, 1961