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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)No chawl of more than two storey shall be allowed. A chawl may contain single room on double room tenements. In case of single room tenements, the area of living room or the portion used as a living space shall not be less than 11 square metres (120 square feet) in case of double room tenements such area shall not be less than 9.5 square metre (100 square feet).