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Maya Singh vs The Oriental Insurance Co. Ltd. on 28 April, 2022

     ITEM NO.24                      REGISTRAR COURT. 2            SECTION IV-C

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR SH. S.P.S. LALER

     IA 191493/2019, in Petition(s) for Special Leave to Appeal (C)
     No(s). 30398/2019

     MAYA SINGH & ORS.                                                  Petitioner(s)

                                                     VERSUS

     THE ORIENTAL INSURANCE CO. LTD. & ORS.                             Respondent(s)


         IA No. 191493/2019 - EXEMPTION FROM FILING O.T.)

     Date : 28-04-2022 These matters were called on for hearing today.



     For Petitioner(s)
                                       Mr.   Santosh Kumar Tripathi, AOR
                                       Mr.   Chandan Kumar,Adv.
                                       Mr.   Dinesh Kumar Tiwary,Adv.
                                       Ms.   Anita Pandey,Adv.
                                       Mr.   Sarbendar Kumar,Adv.

     For Respondent(s)
                                       Mr. Somanatha Padhan, AOR


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

The office report indicates that service of notice is complete on respondent Nos. 1, 4 and 5 but no one has entered appearance on their behalf.

Four weeks time, as last chance is granted to respondent Nos. 2 and 3 to file the counter affidavit. After expiry of four weeks, the matter shall be processed for listing before the Hon’ble Court.

S.P.S. LALER Registrar MG