Supreme Court - Daily Orders
Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 20 October, 2021
Bench: S. Abdul Nazeer, Krishna Murari
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ITEM NO.1 Court 7 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2488/2014
DARIUS RUTTON KAVASMANECK Appellant(s)
VERSUS
GHARDA CHEMICALS LTD. & ORS. Respondent(s)
WITH
C.A. No. 17304/2017 (III)
(Notice
FOR impleading party ON IA 68466/2019
FOR INTERVENTION/IMPLEADMENT ON IA 68466/2019
FOR CLARIFICATION/DIRECTION ON IA 68522/2019
IA No. 68522/2019 - CLARIFICATION/DIRECTION
IA No. 68466/2019 - INTERVENTION/IMPLEADMENT)
Date : 20-10-2021 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Shyam Divan, Sr. Adv.,
Mr. Mahesh Agarwal, Adv.
Mr. Shriraj Dhru, Adv.
Mr. Ankur Saigal, Adv.
Mr. Nishant Rao, Adv.
Mr. Rohan Talwar, Adv.
Mr. E.C. Agrawala, AOR
For Respondent(s) Mr. V. Giri, Sr. Adv.
Mr. Zal Andhyarujina, Sr. Adv.
Mr. Sameer Parekh, Adv.
Mr. Suhas Tuljapurkar, Adv.
Mr. Sumit Goel, Adv.
Mr. Chirag Dave, Adv.
Mr. Aditya Sharma, Adv.
Mr. Ishan Nagar, Adv.
Signature Not Verified
Mr. Abhiram Naik, Adv.
M/S. Parekh & Co., AOR
Digitally signed by
Neelam Gulati
Date: 2021.10.21
10:02:36 IST
Reason:
Mr. P. V. Yogeswaran, AOR
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Mr. Harish N. Salve, Sr. Adv.
Mr. Zal Andhyarujina, Sr. Adv.
Ms. Bansuri Swaraj, Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Ms. Pragya Barsaiyan, Adv.
Mr. Akash Singh, Adv.
Mr. Nirnimesh Dube, AOR
Ms. Astha Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the Appeals along with all the applications after six weeks on a non miscellaneous day.
In the meantime, pleadings be completed.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)