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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

(2)The conditions of service of a Welfare Officer shall be the same as of other members of the staff of corresponding status in the factory [*] [Proviso to sub-rule (2) omitted and sub-rules (2) to (7) added by Punjab Government Notification No. 22-VII-DS Lab-61/2939, dated 6th September, 1961.].