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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(c) in Bihar Documents Writers' Licensing Rules, 1968

(c)"District Sub-Registrar" includes a Sub-Registrar at the district headquarter whose office is amalgamated with the office of the District Registrar under sub-section (2) of Section 7 of the Indian Registration Act, 1908 (Act, XVI of 1908);