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Chattisgarh High Court

Harishankar Sahu vs State Of Chhattisgarh 10 Wps/7423/2017 ... on 8 February, 2018

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                            WPS No. 7133 of 2017

               Harishankar Sahu Versus State of Chhattisgarh.

                          WPS No. 7423 of 2017




08.02.2018

Shri Ratnesh Kumar Agrawal, Advocate for the petitioners.

Shri A.S.Kachhawaha, Additional A.G. for State. List these cases on 12/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit