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State of Uttar Pradesh - Section

Section 1070 in Rules under the United Provinces Excise Act, 1910

1070. Salary how drawn.

- (29) the pay of the Head Salesman/Salesman/ Assistant Salesman etc. shall be drawn in the ordinary pay bill form, and debited to the budget head "10-State Excise-B-District Executive Establishment-(b) Prohibition Staff-Pay of Establishment". The sanction of the Collector appointing the salesman shall accompany the bill, payments made shall duly be recorded on the acquittance roll (Treasury Form No. 263).