Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(a) in Bihar Elementary School Education Committee Act, 2007 (a)Members of the Vidyalaya Shiksha Samiti shall be elected as per the prescribed procedure on this basis of specified electoral roll.
