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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(40) in First Statutes of Team Lease Skills University

(40)To delegate any of its powers to the President, Provost, Registrar, Chief Finance and Accounts Officer, or to any other officer, or to employees of the University or to a Committee appointed by it as it may deem fit;