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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(4)(j) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(j)call, from any office, centre, college, laboratory or institution under the control of the University, for any information and returns that he thinks necessary for the proper discharge of his financial responsibilities; and