Section 43(t) in The Delhi Municipal Corporation Act, 1957
(t)the organisation and management of farms and dairies within or without Delhi for the supply, distribution and processing of milk products for the benefit of the residents of [the area of the Corporation] [Substituted by Delhi Act 12 of 2011, section 2(c) for "Delhi" (w.e.f. 13-1-2012)];
