Bombay High Court
Artha Vrddhi Securities Limited ... vs National Stock Exchange Of India ... on 8 August, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-133
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1539 OF 2023
In
WRIT PETITION 2271 OF 2022
Artha Vrddhi Securities Limited (petitioner) ....PETITIONER
V/S
National Stock Exchange Of India Limited And....RESPONDENT
Others CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 8th August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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