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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 7F in The Cinematograph Act, 1952

7F. Bar of legal proceedings.—

No suit or other legal proceeding shall lie against the Central Government, the Tribunal, the Board, advisory panel or any officer or member of the Central Government, the Tribunal, the Board or advisory panel, as the case may be, in respect of anything which is in good faith done or intended to be done under this Act.