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State of Rajasthan - Section

Section 8 in University of Udaipur Officers (Conditions of Service) Rules, 1976

8.

(a)Recruitment on various posts shall be made according to the provisions of the Act and the Statutes or under any other law for the time being enforced and the rules made thereunder.
(b)Appointment of persons by direct recruitment for periods exceeding a year shall be subject to their being declared medically fit by the Medical Officer appointed by the University.