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State of Jharkhand - Section

Section 364 in Civil Court Rules of the High Court of Judicature at Patna

364.

The Head comparing Clerk shall notify the number of folios required for the copy and defect, if any, in the case of each application on the same day, or at the latest, on the day following, unless they have already been filed, by means of an entry in the prescribed register [Form No. (R)15]. This register shall be kept at a convenient place prescribed by the District Judge for public inspection during such hours as the Judge-ln-Charge may direct. When the folios are deficient, the deficit shall be notified in the same manner. Rejected applications shall also be shown in this register and reasons for rejection stated in the remarks column. [G.L. 8/62, H.C. Memo No. 6818-32, dated 18th July, 1966]