Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10B] [Entire Act] State of Bihar - Subsection Section 10B(3) in Bihar School Examination Board Act, 1952 (3)The Chairman of the Board shall function as the Chairman of the Committee, and the Secretary of the Board shall function as Secretary of the affiliation Committee.
