Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(1)(iii) in Telangana State Sand Mining Rules, 2015 (iii)The Chairman, District Level Sand Committee shall order for joint inspection of identified sand bearing areas and obtain reports from the following: