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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(1) in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

(1)The Central Transmission Utility and other constituents as well as others concerned with Grid Management shall follow the regulations and directions of the Commission in the discharge of its function of regulating the Inter-State Transmission System.