Bombay High Court
M/S Indostar Capital Finance Ltd vs Aslam U. Patrawala And 4 Ors on 28 November, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 79 OF 2017
M/s Indostar Capital Finance Ltd ....Petitioner
V/S
Aslam U. Patrawala And 4 Ors ....Respondent
CORAM : G. S. KULKARNI, J
DATE : 28th November, 2018
P.C. :
Due to paucity of time, the matter is adjourned. Stand over to 05.12.2018. Ad-interim relief, if any, to continue till then.
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