Punjab-Haryana High Court
Bhim Singh vs Haryana Urban Development Authority ... on 18 August, 2009
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P. No.6183 of 2007
Date of decision:18.08.2009.
Bhim Singh ...Petitioner
Versus
Haryana Urban Development Authority and others ...Respondents
CORAM: HON'BLE MR. JUSTICE JASBIR SINGH
Present: Mr. Arun Palli, Senior Advocate, with
Mr. Tushar Sharma, Advocate,
for the petitioner.
Mr. Ajay Nara, Advocate,
for respondent Nos.1 and 2.
Mr. Shailendra Jain, Advocate,
for respondent No.7.
*****
JASBIR SINGH, J. (ORAL).
For orders, see Civil Writ Petition No.4338 of 2007 titled as `Parmal Singh Vs. Haryana Urban Development Authority and others', of even date.
August 18, 2009. ( JASBIR SINGH ) vinod * JUDGE C