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Punjab-Haryana High Court

Bhim Singh vs Haryana Urban Development Authority ... on 18 August, 2009

Author: Jasbir Singh

Bench: Jasbir Singh

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH



                                            C.W.P. No.6183 of 2007
                                        Date of decision:18.08.2009.

Bhim Singh                                                   ...Petitioner
                                 Versus

Haryana Urban Development Authority and others            ...Respondents



CORAM:       HON'BLE MR. JUSTICE JASBIR SINGH

Present:     Mr. Arun Palli, Senior Advocate, with
             Mr. Tushar Sharma, Advocate,
             for the petitioner.

             Mr. Ajay Nara, Advocate,
             for respondent Nos.1 and 2.

             Mr. Shailendra Jain, Advocate,
             for respondent No.7.
                                   *****

JASBIR SINGH, J. (ORAL).

For orders, see Civil Writ Petition No.4338 of 2007 titled as `Parmal Singh Vs. Haryana Urban Development Authority and others', of even date.

August 18, 2009. ( JASBIR SINGH ) vinod * JUDGE C