Section 13AA(2)(a) in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

[Cites 0, Cited by 0] [Section 13AA(2)] [Section 13AA] [Entire Act]

(a)the references to the Board therein, wherever they occur, shall be construed as references to the Tribunal;

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