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Union of India - Section

Section 19F in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

19F. [ Paradeep Port Allowance] [As inserted vide Notification dated 05.09.2005 (GSR No. 561(E)).].

- Every Class III and Class IV employee working in office(s) at Paradeep shall be paid "Paradeep Port Allowance" of [Rs 185/-] [Substituted 'Rs 110/-' by Notification No. G.S.R. 30 (E), dated 14.1.2016 (w.e.f. 11.4.1985).] per month with effect from the first of the month following the date of this notification or the date of joining at Paradeep, whichever is later. This allowance shall not rank for any benefits.