Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2) in West Bengal Trade Unions Rules, 1998 (2)All concerned Trade Unions shall be bound to produce all relevant records as may be called for and to answer all queries as may be during an enquiry under sub-rule (1).
