Supreme Court - Daily Orders
Commissioner Of Income Tax (Exemption) vs Somani Charitable Trust on 15 October, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.11 Court 3 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15677/2020
(Arising out of impugned final judgment and order dated 08-04-2019
in ITA No. 171/2018 passed by the High Court Of M.P. At Gwalior)
COMMISSIONER OF INCOME TAX (EXEMPTION) Petitioner(s)
VERSUS
SOMANI CHARITABLE TRUST Respondent(s)
(FOR ADMISSION and I.R. and IA No.81124/2020-CONDONATION OF DELAY
IN FILING and IA No.81125/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 15-10-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. Sree Kumar C.N., Sr. Adv.
Ms. Gargi Khanna, Adv.
Mr. Amit Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Application seeking exemption from filing certified copy of the impugned order is allowed.
Issue notice.
Tag with C.A. No. 5923/2012. (R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS Signature Not Verified BRANCH OFFICER Digitally signed by R Natarajan Date: 2020.10.15 16:55:11 IST Reason: