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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(3)(c) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(c)specialized services in situations of conflict or disaster and for juvenile or children affected by terminal or incurable disease to prevent neglect by providing family counselling, nutrition, health interventions, psycho-social interventions and sponsorship;