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[Cites 0, Cited by 0] [Section 240(3)] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(3)(a) in The Companies Act, 1956

(a)to produce to an inspector or any person authorised by him in this behalf with the previous approval of the Central Government any book or paper which it is his duty under sub-section (1) or sub-section (1-A) to produce; or