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[Cites 0, Cited by 0] [Section 115E(4)] [Section 115E] [Entire Act]

Union of India - Subsection

Section 115E(4)(v) in The Central Motor Vehicles Rules, 1989

(v)For Conformity of Production test applicability, refer to MoRTH/CMVR/TAP-115/116 Issue 4 and its subsequent issues or amendments, as applicable; and fuel requirement for applicable tests, refer to above Table 1, Table 2 and Table 3.