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[Cites 0, Cited by 0] [Section 169(2)] [Section 169] [Entire Act]

Union of India - Subsection

Section 169(2)(b) in The Representation of the People Act, 1951

(b)the checking of voters by reference to the electoral roll;
(bb)the manner of allocation of equitable sharing of time on the cable television network and other electronic media;