Madhya Pradesh High Court
Ramzan Khan vs M.P. Wakf Board Bhopal Thr. on 19 March, 2019
1 CR-46-2016 The High Court Of Madhya Pradesh CR-46-2016 (RAMZAN KHAN Vs M.P. WAKF BOARD BHOPAL THR.) 12 Gwalior, Dated : 19-03-2019 Parties through their counsel. As prayed, list the case tomorrow (20.03.2019).
(G.S. AHLUWALIA) JUDGE Van VANDANA VERMA 2019.03.23 11:34:10 +05'30'