Section 13(1) in The Goa Judicial Service Rules, 2005
(1)The Selection Committee for direct recruitment shall consist of the following:-(a)Two Judges of the High Court to be nominated by the Chief Justice. The senior-most Judge shall act as the Chairperson.(b)The Chief Secretary of the State of Goa.(c)The Law Secretary to the Government of Goa will be the ex-officio Secretary.
