Kerala High Court
Kerala State Hantex Employees ... vs Sri.S.Abdul Haleem on 7 March, 2014
Author: K. Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
MONDAY, THE 2ND DAY OF MARCH 2015/11TH PHALGUNA, 1936
Con.Case(C).No. 1310 of 2013 (S) IN WP(C).26515/2007
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JUDGMENT IN WP(C) 26515/2007 of HIGH COURT OF KERALA
PETITIONER:
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KERALA STATE HANTEX EMPLOYEES ASSOCIATION
REGISTER NO. 50/58, THIRUVANANTHAPURAM
REPRESENTED BY ITS GENERAL SECRETARY
P.RAMACHANDRAN NAIR,,AGED 61.
BY ADVS.SRI.N.SUKUMARAN (SR.)
SRI.S.SHYAM
SRI.N.K.KARNIS
RESPONDENTS:
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1.SRI.S.ABDUL HALEEM, AGED 53 YEARS
S/O. A.M.SHERIEF, MANAGING DIRECTOR
THE KERALA STATE HANDLOOM WEAVERS
CO-OPERATIVE SOCIETY LIMITED, REGISTER NO. H.232
THIRUVANANTHAPURAM.
**Addl.R2. SRI.S.PRAKASH, AGED ABOUT 55 YEARS
FATHER'S NAME NOT KNOWN TO THE PETITIONER
MARKETING MANAGER IN FULL CHARGE OF MANAGING DIRECTOR
HANTEX, THIRUVANANTHAPURAM - 695 001.
ADDL. R2 IS IMPLEADED AS PER ORDER DATED 07/03/2014 IN IA
89/2014.
BY ADV. SRI.JOSEPH RONY JOSE
BY SRI.T.M.RAMAN KARTHA, SC, HANTEX
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 02-03-2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No. 1310 of 2013
APPENDIX
PETITIONER'S ANNEXURES:
ANNEXURE A1 : ATTESTED COPY OF THE JUDGMENT DATED 12.6.2012 IN
W.P.(C) NO.26515 OF 2007 ON THE FILE OF THE HONOURABLE HIGH COURT OF
KERALA.
RESPONDENTS' ANNEXURES : NIL
//TRUE COPY// P.A. TO JUDGE
smv
K. VINOD CHANDRAN, J.
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COC No.1310 of 2013
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Dated this the 2nd day of March, 2015
JUDGMENT
Respondent appears and submits that the judgment has been complied with. There is no appearance for the petitioner. Hence the contempt case is closed.
Sd/-
K. VINOD CHANDRAN, JUDGE smv //true copy// P.A. To Judge