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Bengal Presidency - Section

Section 218 in Police Regulations, Bengal , 1943

218. Co-operation with Railway Police. [§ 12, Act V, 1861].

- Police deputed to steamer stations which are functions with the railway shall assist and work in co-operation with the Railway Police. The senior officer so deputed shall report himself daily to the officer-in-charge of the railway police-station, where there is one, and take such instructions as that officer wishes to give. The officer-in-charge of the railway police-station should know where he can find at least one member of the ghat police.