Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158] [Entire Act]

Union of India - Subsection

Section 158(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)When the movement of train with engine pushing is undertaken either during night or in thick, foggy or tempestuous weather impairing visibility, the leading vehicle shall be equipped with the prescribed light and marker lights.