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Allahabad High Court

Smt. Gulzare Zehra vs Smt. Mona Panwar, Additional Principal ... on 14 August, 2024

Author: Salil Kumar Rai

Bench: Salil Kumar Rai





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:132118
 
Court No. - 1
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5303 of 2024
 

 
Applicant :- Smt. Gulzare Zehra
 
Opposite Party :- Smt. Mona Panwar, Additional Principal Judge, Family Court And 3 Others
 
Counsel for Applicant :- Rakesh Kumar Verma
 

 
Hon'ble Salil Kumar Rai,J.
 

On the prayer of the counsel for the applicant, the application is dismissed as not pressed.

Order Date :- 14.8.2024 Vipasha