Allahabad High Court
Smt. Gulzare Zehra vs Smt. Mona Panwar, Additional Principal ... on 14 August, 2024
Author: Salil Kumar Rai
Bench: Salil Kumar Rai
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:132118 Court No. - 1 Case :- CONTEMPT APPLICATION (CIVIL) No. - 5303 of 2024 Applicant :- Smt. Gulzare Zehra Opposite Party :- Smt. Mona Panwar, Additional Principal Judge, Family Court And 3 Others Counsel for Applicant :- Rakesh Kumar Verma Hon'ble Salil Kumar Rai,J.
On the prayer of the counsel for the applicant, the application is dismissed as not pressed.
Order Date :- 14.8.2024 Vipasha