Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(4) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(4)Submission to periodical return. - In the first week of August of every year, Tahsildar will compile a statement in L.M.C. Form 1-B from the above mentioned Tahsil register and will send it to the Collector of his district. The Collector will send a consolidated statement in respect of all the Tahsils of his district in LM.S. Form 1-D to the. Board of Revenue later than by the 15th September of every year. [Vide B.O. No. 8/2-Collection-211-B-60-(1), dated 19th May, 1962].Letting Out Land as Rights to Sirdar or Asami