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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Maharashtra - Subsection

Section 83(1)(b) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(b)shout, or otherwise act in a disorderly manner, within or at entrance of the polling station or in any public or private place in the neighbourhood thereof, so as to cause, annoyance to any person visiting the polling station for the poll, or so as to interfere with the work of the officers and other persons on duty at the polling station.