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Calcutta High Court (Appellete Side)

Gd/Ssd vs Union Of India & Ors on 17 August, 2021

18   17.8.2021                     WPA/30512/2016
                       [Ezee Way Infrastructure & Land Dev. Ltd.]
                               MD. BADIJAMAL & ANR.
     gd/ssd                                 VS
                               UNION OF INDIA & ORS.
                              (Through Video Conference)
                       Mr. Subhashis Chakraborty,
                       Mr. Amit Chowdhury and
                       Ms. Sushmita Kumari Singh,
                                       Advocates (Through VC)
                                     ..for the Petitioners

                       M/s. Prasanta Kumar Dutt with
                       Syamantak Banerjee, Advocates (Through VC)
                                   ..for SEBI

                                        ****

Learned counsel for the petitioners submitted that the company is neither represented before this Court nor anyone had appeared before the one-man Committee.

The Directors of the company were impleaded as parties in the present petition. The respondent Nos.26 to 29 are living in the State of West Bengal.

The Director General of Police is directed to ensure representation of the aforesaid respondents in Court on the next date of hearing through the concerned officer.

Adjourned to December 02, 2021.

[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.] 2 WPA/27330/2015