Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Rajasthan - Section Section 40 in Rajasthan Non-Government Educational Institutions Act, 1989 40. Overriding effect of the Act . The provisions of this Act shall have effect notwithstanding anything inconsistent contained in any instrument having effect by virtue of any law.
