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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(5) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(5)The objective of these organisations shall be to enable such children to adapt to the society and during their stay in these transitional homes these children will be encouraged to move away an institution-based life to a normal one.