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Union of India - Section

Section 8 in The Chennai Metro Railway (Notices of Accidents and Inquiries thereto) Rules, 2014

8. Publication of Report by the Chief Commissioner of Railway Safety.

- The Chief Commissioner of Railway Safety shall make recommendation in regard to the publication of the report and inform the Ministry of Railways, with a copy to the Ministry of Urban Development:Provided that in case the Ministry of Urban Development has reservations on the recommendations of the Chief Commissioner of Railway Safety regarding publication of the report, the matter shall be finally decided by the Ministry of Civil Aviation.