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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4)(b) in The Maharashtra Infrastructure Development Enabling Authority Act, 2018

(b)promotion and use of new concepts, new ideas, innovation, efficiency and economy in harnessing the proposals, awarding contracts and overall development of Infrastructure Projects in the State;