Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(1)(c) in The Sri Aurobindo Memorial Act, 1972. (c)[seven persons] [Words substituted for the words 'six persons' by W.B. Act 3 of 1973.] to be nominated by the Government of West Bengal,